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[Cites 0, Cited by 0] [Section 61(6)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(6)(x) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(x)The ramp providing access to basement to be used for parking shall have a gradient not steeper than 1:10 and this shall not disturb the minimum set-back area of the building.