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State of Arunachal Pradesh - Section

Section 19 in Arunachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 2017

19. Power to remove difficulties.

- If difficulty arises in giving effect to any provisions of this Act, the Government may, by an order, do anything not inconsistent with the Provisions of this Act, which appears to it to be necessary to remove such difficulty.