Supreme Court - Daily Orders
State Of U.P vs Upendra Kumar Gautam on 3 February, 2014
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ITEM NO.25 COURT NO.8 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 418/2014
(From the judgement and order dated 26/07/2013 in CMWP No.32831/2012, of
The HIGH COURT OF JUDICATURE AT ALLAHABAD)
STATE OF U.P & ORS Petitioner(s)
VERSUS
UPENDRA KUMAR GAUTAM Respondent(s)
(With appln(s) for c/delay in filing SLP)
WITH S.L.P.(C)...CC NO. 1815 of 2014
(With office report)
S.L.P.(C)...CC NO. 1830 of 2014
(With office report)
Date: 03/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Ravi Prakash Mehrotra,Adv.
Mr. Vibhu Tiwari, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
In the meanwhile, further proceedings in Contempt Petitions shall remain stayed.
|(Parveen Kr.Chawla) | |(Indu Bala Kapur) |
|Court Master | |Court Master |
| | | |