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Punjab-Haryana High Court

Om Parkash Gupta vs State Of Haryana And Another on 28 April, 2014

Author: Augustine George Masih

Bench: Augustine George Masih

                         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                         CHANDIGARH

                                             CIVIL WRIT PETITION NO.13435 OF 2013
                                             DATE OF DECISION: APRIL 28, 2014


           Om Parkash Gupta

                                                                         .....Petitioner

                                             VERSUS

           State of Haryana and another

                                                                        ....Respondents

           CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH


           Present:            Ms. Maninder Arora, Advocate,
                               for the petitioner.

                               Mr. Harish Rathee, Sr.DAG, Haryana,
                               for the State.

                                     *****

           AUGUSTINE GEORGE MASIH, J. (ORAL)

For orders, see Civil Writ Petition No.12370 of 2013 (Inderjit Singh Nehra Vs. State of Haryana and others), decided on April 28, 2014.




           April 28, 2014                              ( AUGUSTINE GEORGE MASIH )
           khurmi                                                   JUDGE




Khurmi Rakesh
2014.04.29 10:33
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