Punjab-Haryana High Court
Om Parkash Gupta vs State Of Haryana And Another on 28 April, 2014
Author: Augustine George Masih
Bench: Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CIVIL WRIT PETITION NO.13435 OF 2013
DATE OF DECISION: APRIL 28, 2014
Om Parkash Gupta
.....Petitioner
VERSUS
State of Haryana and another
....Respondents
CORAM:- HON'BLE MR.JUSTICE AUGUSTINE GEORGE MASIH
Present: Ms. Maninder Arora, Advocate,
for the petitioner.
Mr. Harish Rathee, Sr.DAG, Haryana,
for the State.
*****
AUGUSTINE GEORGE MASIH, J. (ORAL)
For orders, see Civil Writ Petition No.12370 of 2013 (Inderjit Singh Nehra Vs. State of Haryana and others), decided on April 28, 2014.
April 28, 2014 ( AUGUSTINE GEORGE MASIH )
khurmi JUDGE
Khurmi Rakesh
2014.04.29 10:33
I attest to the accuracy and
integrity of this document