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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

26. Deposit of forms and books.

- On the expiry of the licence, the Licensee shall deposit with the local Station House Officer all the registers and forms pertaining to the shop and all accounts except those required for income-tax purpose.