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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(1)(h) in Telangana Forest Act, 1967

(h)specify the fees, royalties, or other payments for such timber or other natural produce and the manner in which such fees, royalties or other payments shall be levied.