Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Greater Bengaluru City Corporation - Section 11(3A) in The Bangalore City Civil Court Act, 1979 (3A)The High Court may also regulate by special or general order work to be discharged by the Vacation City Civil Judge or Judges.
