Himachal Pradesh High Court
Dildar Khan @ Sonu Khan vs . State Of H.P. on 1 November, 2023
Dildar Khan @ Sonu Khan Vs. State of H.P. Cr.MP(M) No. 2776 of 2023 .
01.11.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the petitioner.
Mr. Parshant Sen, Deputy Advocate General for the respondent.
Notice. Mr. Parshant Sen, learned Deputy of Advocate General, appears and waives service of notice on behalf of respondent. He prays for and is granted a rt day's time to file status report.
List on 03.11.2023.
(Rakesh Kainthla) Judge November 1, 2023 (ravinder) ::: Downloaded on - 01/11/2023 20:37:16 :::CIS