Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 5 in King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018 5. Amendment of Section 14. - In Section 14 of the principal Act, after clause (b), the following clause shall be inserted, namely -"(c) the Pro Vice-Chancellor;"
