Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 314 in Gujarat High Court Rules, 1993 314. Filing of Appeal. - All appeals under Section 10-F of the Companies Act, 1956 (Act 1 of 1956) shall be filed in the office of the Registrar and shall be dealt with in accordance with these Rules.
