Section 25(4)(iv) in The U.P. Cinematograph Rules, 1951

[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(4)(iv) in The U.P. Cinematograph Rules, 1951

(iv)Boxes bearing the words "EXIT" painted (red) in three inch letters on translucent glass with dark black background shall be either mounted over each emergency exit door and shall be either connected with the emergency light circuit or fed independently be means of a battery or lighted either with at least two oil lamps, or with at least one gas burner. Such exit signs shall be kept continuously alight during entire period of a performance.

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State of Uttar Pradesh - Subsection

Section 25(4)(iv) in The U.P. Cinematograph Rules, 1951