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State of Odisha - Section

Section 37 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

37.

The writers may also submit manuscripts for a part of a text-book or even for a few lessons on suitable topics from the syllabus for any class in any subject for which manuscripts are invited. Such part manuscripts will be considered in the same manner as the manuscripts for complete text-books and will, if selected, be eligible for such proportionate award as will be fixed in the manner prescribed in Rule 35 above.