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State of Tamilnadu - Section

Section 26 in The Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999

26. Power to make rules.

(1)The Government may, by notification, make rules for carrying out the purpose of this Act.
(2)Every rule made or notification issued by the Government under this Act, shall, as soon as possible, after it is made or issued, be placed on the Table of the Legislative Assembly and if, before expiry of the session in which it is so placed or the next session, the Legislative Assembly makes any modification in any such rule or notification or the Legislative Assembly decides that the rule or notification should not be made or issued, the rule or notification shall, thereafter, have effect only in such modified form or be of no effect, as the case may be, so, however, that any such modification or annulment shall be without prejudice to the validity of anything previously done under that rule or notification.The Schedule[See Sections 9(2)(e), 16(1) and 25]
  Rs.
30 years as a member of the Fund. 30,000
29 years as a member of the Fund. 29,000
28 years as a member of the Fund. 28,000
27 years as a member of the Fund. 27,000
26 years as a member of the Fund. 26,000
25 years as a member of the Fund. 25,000
24 years as a member of the Fund. 24,000
23 years as a member of the Fund. 23,000
22 years as a member of the Fund. 22,000
21 years as a member of the Fund. 21,000
20 years as a member of the Fund. 20,000
19 years as a member of the Fund. 19,000
18 years as a member of the Fund. 18,000
17 years as a member of the Fund. 17,000
16 years as a member of the Fund. 16,000
15 years as a member of the Fund. 15,000
14 years as a member of the Fund. 14,000
13 years as a member of the Fund. 13,000
12 years as a member of the Fund. 12,000
11 years as a member of the Fund. 11,000
10 years as a member of the Fund. 10,000
9 years as a member of the Fund. 9,000
8 years as a member of the Fund. 8,000
7 years as a member of the Fund. 7,000
6 years as a member of the Fund. 6,000
5 years as a member of the Fund. 5,000
4 years as a member of the Fund. 4,000
3 years as a member of the Fund. 3,000
2 years as a member of the Fund. 2,000
1 year as a member of the Fund. 1,000