Calcutta High Court
Rdg Interior Decoration Exterior ... vs Mackintosh Burn Ltd on 17 June, 2014
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
CS No.197 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RDG INTERIOR DECORATION EXTERIOR ACHITECTURE PVT. LTD.
Versus
MACKINTOSH BURN LTD.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 17th June, 2014.
Appearance:
Mr. Rajat Dutta, Adv.
...for the plaintiff.
Mr. Arnab Chakraborty, Adv.
Mr. Prasenjit Saha, Adv.
...for the defendant.
The Court : Mr. Rajat Dutta, learned counsel appearing on behalf of the plaintiff on instruction submits that the plaintiff does not want to proceed with the suit as the disputes between the parties have been settled amicably out of Court. The letter of instruction dated 9th June, 2014 is produced before this Court.
In view of the aforesaid, the suit stands dismissed as withdrawn. Interim order, if any, stands vacated. Letter of instruction dated 9th June, 2014 is kept with the record.
(SOUMEN SEN, J.) B.Pal