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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2)(e) in Bihar Integrated Check-Post Authority Act, 2011

(e)co-ordinate and facilitate the working of agencies, firms and individuals who have been engaged by it for the operation and maintenance of various services and facilities at the integrated check-posts in accordance with the respective contractual provisions, for the time being in force;.