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[Cites 0, Cited by 0] [Section 968] [Entire Act]

State of Punjab - Subsection

Section 968(3) in Punjab Jail Manual, 1996

(3)"Special repairs" include the complete renewal of a roof or floor and repairs rendered necessary by storm, fire, flood or other unforeseen accident. Special repair estimates unlike other repair estimates do not lapse with the official year, but remain current till the completion of the work, in the same way as estimates for original works.