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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(ii) in Police Regulations, Calcutta, 1968

(ii)No police officer below the rank of Officer-in-charge of a unit, is authorised to send the telegrams referred to above. If such telegram is sent by an officer other than the Deputy Commissioner, such officer should inform the Deputy Commissioner as soon after the despatch of the telegram as possible.