Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23A] [Entire Act]

Union of India - Subsection

Section 23A(5) in The Depositories Act, 1996

(5)The Securities Appellate Tribunal shall send a copy of every order made by it to the Board and parties to the appeal.