Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 893 in Punjab Jail Manual, 1996 893. Heights of wards or cell yards. - For the purpose of admitting sunshine and air, the enclosure walls of cell years shall in no case exceed eight feet in height.
