Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ramcharan on 29 April, 2026
1 MCRC-10020-2016 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 10020 of 2016 (THE STATE OF MADHYA PRADESH Vs RAMCHARAN ) Dated : 29-04-2026 Smt. Priyanka Mishra - GA for the applicant-State.
As prayed, list the matter in the week commencing from 29.06.2026.
(HIMANSHU JOSHI) JUDGE mn Signature Not Verified Signed by: MANOJ NAIR Signing time: 30-04-2026 14:43:38