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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Telangana - Subsection

Section 99(1)(a) in Telangana Education Act, 1982

(a)The Government may by notification [XXX] [Omitted by Act No.5 of 1983.] make rules to carry out all or any of the purposes of this Act.