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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(5)(d) in The West Bengal Factories (Welfare Officers) Rules, 1971

(d)The Chief Inspector of Factories may call for any information and may require by a written order the production, at such place as may be specified in the order, of any register or record or document which is considered necessary for disposal of the appeal.