Supreme Court - Daily Orders
By Courts Motion vs In Re: Ms. Mepung Tadar Bage, Member, ... on 20 March, 2025
Bench: J.K. Maheshwari, Aravind Kumar
Ref. No. 1/2023
ITEM NO.18 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for REF. U/A 317(1) No(s). 1/2023
IN RE: MS. MEPUNG TADAR BAGE, MEMBER,
ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION
(IA No. 213253/2023 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 20-03-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) : By Courts Motion, AOR
Mr. R Venkatramani, AGI
Mr. Yashraj Singh Bundela, Adv.
Mr. Raman Yadav, Adv.
Mr.Abhishek Kumar Pandey, Adv.
Mr. Chitvan Cinghal, Adv.
Mr. Kartikay Aggarwal, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. Manish Goshwami, Sr. Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Arvind Kumar Sharma, AOR
For Respondent(s) : Mr. Nidhesh Gupta, Sr. Adv.
Mr. Rituraj Biswas, AOR
Mr. Mayan Prasad, Adv.
Ms. Anshula Grover, Adv.
Mr. Chandan Kumar, Adv.
Ms. Japneet Kaurn, Adv.
Ms. Vriti Gujarat, Adv.
Mr. Bikram Dwivedi, Adv.
Signature Not Verified
Mr. Manu Abhishek Bhardwaj, Adv.
Digitally signed by Ms. Sujana Bardhan, Adv.
Gulshan Kumar Arora
Date: 2025.03.20
16:37:15 IST Mr. Ananyo Roy, Adv.
Reason:
2
Ref. No. 1/2023
UPON hearing the counsel the Court made the following
O R D E R
1. Heard learned counsel for the parties.
2. Hearing concluded.
3. Judgment reserved.
(GULSHAN KUMAR ARORA) (NAND KISHOR) AR-CUM-PS ASSISTANT REGISTRAR