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Supreme Court - Daily Orders

By Courts Motion vs In Re: Ms. Mepung Tadar Bage, Member, ... on 20 March, 2025

Bench: J.K. Maheshwari, Aravind Kumar

     Ref. No.            1/2023




     ITEM NO.18                               COURT NO.6                 SECTION XVII-A

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                              Petition(s) for REF. U/A 317(1)   No(s).     1/2023


                                     IN RE: MS. MEPUNG TADAR BAGE, MEMBER,
                                  ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION


     (IA No. 213253/2023 - APPROPRIATE ORDERS/DIRECTIONS)

     Date : 20-03-2025 This matter was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE J.K. MAHESHWARI
                            HON'BLE MR. JUSTICE ARAVIND KUMAR


     For Petitioner(s) : By Courts Motion, AOR

                                         Mr. R Venkatramani, AGI
                                         Mr. Yashraj Singh Bundela, Adv.
                                         Mr. Raman Yadav, Adv.
                                         Mr.Abhishek Kumar Pandey, Adv.
                                         Mr. Chitvan Cinghal, Adv.
                                         Mr. Kartikay Aggarwal, Adv.
                                         Mr. Shreekant Neelappa Terdal, AOR

                                         Mr. Manish Goshwami, Sr. Adv.
                                         Mr. Rameshwar Prasad Goyal, AOR

                                         Mr. Arvind Kumar Sharma, AOR

     For Respondent(s) : Mr. Nidhesh Gupta, Sr. Adv.
                         Mr. Rituraj Biswas, AOR
                         Mr. Mayan Prasad, Adv.
                         Ms. Anshula Grover, Adv.
                         Mr. Chandan Kumar, Adv.
                         Ms. Japneet Kaurn, Adv.
                         Ms. Vriti Gujarat, Adv.
                         Mr. Bikram Dwivedi, Adv.
Signature Not Verified
                         Mr. Manu Abhishek Bhardwaj, Adv.
Digitally signed by      Ms. Sujana Bardhan, Adv.
Gulshan Kumar Arora
Date: 2025.03.20
16:37:15 IST             Mr. Ananyo Roy, Adv.
Reason:
                                       2
Ref. No.   1/2023




                UPON hearing the counsel the Court made the following
                                   O R D E R

1. Heard learned counsel for the parties.

2. Hearing concluded.

3. Judgment reserved.

(GULSHAN KUMAR ARORA) (NAND KISHOR) AR-CUM-PS ASSISTANT REGISTRAR