Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Coffee Act, 1942 41. Power of Board to determine amount of coffee sold by an estate .- [ Repealed by the Coffee (Amendment) Act, 1961 (48 of 1961), section 12 (w.e.f.19-4-1962).]
