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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(61) in Jharkhand Municipal Act, 2011

(61)"Licensed plumber" , "licensed surveyor", "licensed architect", "licensed engineer", "licensed structural designer" and "licensed clerk of works" respectively, means a person licensed by the municipality as a plumber, surveyor, architect, engineer, structural designer or clerk of works under this Act;