Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37S] [Entire Act] State of Madhya Pradesh - Subsection Section 37S(c) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985 (c)For all transports of poppy straw outside the district or exports thereof, the permissible limits of wastage shall be two per cent.