23. List of business to be transacted at a meeting.
- A list of the business to be transacted at every meeting of a Gram Panchayat except at an adjourned meeting, shall be sent to each member of the Gram Panchayat in the manner prescribed, at least forty-eight hours before the time fixed for such meeting; and no business shall be brought before or transacted at any meeting, other than the business of which notice has been so given.
