Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 264] [Entire Act] Union of India - Subsection Section 264(1) in Government of India Act, 1935 (1)Subject to the provisions of this section, there shall be a Public Service Commission for the Federation and a Public Service Commission for each Province.