Section 17 in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
17. Power to delegate.
- The Authority may, by notification in the Official Gazette, direct that any power exercisable by it under this Act may also be exercised in such cases and subject to such conditions (if any), as may be specified in the notification by such Officer being an Officer not below the rank of a Deputy Collector or Assistant Collector as may be mentioned therein.
