Allahabad High Court
Smt. Kalpna Jain vs Sri Anil Kumar on 23 July, 2010
Bench: Prakash Chandra Verma, Bala Krishna Narayana
Court No. - 34 Case :- FIRST APPEAL No. - 770 of 2008 Petitioner :- Smt. Kalpna Jain Respondent :- Sri Anil Kumar Petitioner Counsel :- Indra Mani Tripathi,R.P.Upadhyay Respondent Counsel :- Gaurav Sharma,Manoj Misra Hon'ble Prakash Chandra Verma,J.
Hon'ble Bala Krishna Narayana,J.
Ref:- Civil Misc. Restoration Application No. 233018 of 2009 This is an application for recall of the order dated 9.7.2009 whereby the First Appeal was dismissed for want of prosecution. We have perused the application and affidavit filed in support thereof. The reasons and grounds mentioned therein are satisfactory. The application is therefore allowed. The order dated 9.7.2009 is hereby recalled and the First Appeal is restored to its original number and status. Order Date :- 23.7.2010 GNY Hon'ble Prakash Chandra Verma,J.
Hon'ble Bala Krishna Narayana,J.
The First Appeal is restored.
For orders see order on restoration application No. 233018 of 2009. Order Date :- 23.7.2010 GNY