Section 3(1)(a) in The Bombay Reorganisation Act, 1960

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Union of India - Subsection

Section 3(1)(a) in The Bombay Reorganisation Act, 1960

(a)Benaskantha, Mehsana, Sabarkantha, Ahmedabad, Kaira, Panch-mahals, Baroda, Broach, Surat, Dangs, Amreli, Surendranagar, Rajkot, Jamnagar, Junagadh, Bhavnagar and kutch district; and

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Union of India - Subsection

Section 3(1)(a) in The Bombay Reorganisation Act, 1960