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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(i) in Orissa Advocate's Welfare Fund Rules, 1986

(i)The functioning of the Welfare Committee shall be subject to the over all control of the Bar Council and the Bar Council may for the purpose give such directions from time to time which shall be executed by the Welfare Committee.