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Union of India - Section

Section 12 in The Postgraduate Medical Education Regulations, 2000

12. Number of Post Graduate Students to be admitted.

- [The ratio of recognized postgraduate teacher to the number of students to be admitted for the degree course where diploma is not prescribed shall be 1:2 for a Professor and 1:1 for other cadre covered by the general note following this rule in each unit per year subject to a maximum of 5 PG seats for the degree per unit per academic year provided a complement of 10 teaching beds is added to the prescribed bed strength of 30 for the unit for broad specialties.Further in case of Anesthesiology, Forensic Medicine and [Radiation Oncology] [Substituted by Notification No. MCI-18(1)/2011-Med./67352, dated 28.3.2012, (w.e.f. 22.8.2008).] [Psychiatry] [Added by Notification dated 01.02.2016] where the ratio of recognized postgraduate teacher to the number of students to be admitted for the degree course where diploma is not prescribed shall be 1:3 for a Professor and 1:1 for other cadre covered by the general note following this rule [***] [Omitted 'subject to a maximum of 6 PG seats for the degree per academic year' by Notification No. MCI-18(1)/2016-Med./116133, dated 17.6.2016, (w.e.f. 22.8.2008).].][Provided that in Public funded Government Medical Colleges the teacher:student ratio shall be 1:3 for Professor and 1:2 for Associate Professor if the Associate Professor is a unit head, in all clinical subjects.] [Added by Notification dated 31.01.2017][Provided further that in non-governmental Medical Colleges/Medical Institution, the application for increase of seats on the basis of said ratio shall be considered only if the College/Institute:-