Rajasthan High Court - Jodhpur
Sarvashri Chandak Associates vs State Of Rajasthan on 30 March, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
S.B. Civil Writ Petition No. 3800/2019
Arjun Singh S/o Shri Ramendra Singh, Aged About 34 Years, R/o
Village Chandupura, Nasibpura Kanna, Tehsil Nagina District
Bijnore (Uttar Pradesh).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jalore, District Jalore, Rajasthan.
----Respondents
Connected with:
S.B. Civil Writ Petition No. 3858/2019
Sanjay Kumar Garg S/o Shri Bhagwati Lal Garg, Aged About 52
Years, R/o 225, Mohan Nagar, Hindaun City, District Karauli
(Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Bojolia, District Bhilwara. (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 7222/2019
Abhimanyu Choudhary S/o Shri Naresh Kumar Choudhary, Aged
About 28 Years, Resident Of 57-C, Hanuman Nagar, Raghu Marg,
Khatipura, Jaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
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Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Bhilwara (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 7537/2019
Sarvashri Surya Associates, Through Its Partner Shri Ghanshyam
Sarda S/o Shri Ramnivas Sarda, Aged About 56 Years, Having
Registered Office At D/3, Lic Flats, Sector-2, Vidhyadhar Nagar,
Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jodhpur, District Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7539/2019
Sarvashri Surya Associates, Through Its Partner Shri Ghanshyam
Sarda Son Of Shri Ramnivas Sarda, Aged About 56 Years, Having
Registered Office At D/3, Lic Flats, Sector-2, Vidhyadhar Nagar,
Jaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jodhpur, District Jodhpur, Rajasthan.
----Respondents
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S.B. Civil Writ Petition No. 7565/2019
Arjun Singh S/o Shri Ramendra Singh, Aged About 48 Years, R/o
Village Chandpura, Nasibpura Kanna, Tehsil Nagina, District
Bijnore (Uttar Pradesh).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jalore, District Jalore, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7568/2019
Bharat Singh Shekhawat S/o Shri Shivdan Singh, Aged About 52
Years, R/o 336, Mohan Nagar-B, B.j.s. Colony Jodhpur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Barmer, District Barmer (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 7575/2019
Himmat Singh Shekhawat S/o Late Shri Kalyan Singh, Aged
About 50 Years, Resident Of 98, Rooprajat Township, Phase-Ii,
Pal Road, Jodhpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
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Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jodhpur, District Jodhpur, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7576/2019
Paras Sethi S/o Shri Pradeep Kumar Sethi, Aged About 57 Years,
R/o A-189, New Friends Colony, Delhi.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Barmer, District Barmer (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 7581/2019
Satya Swaroop Singh Jadon S/o Shri Bhagwan Singh, Aged
About 52 Years, Registered Of H.no. 657, Ward No. 1, Hindaun
City, District Karauli (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jalore, District Jalore (Rajasthan)
----Respondents
S.B. Civil Writ Petition No. 7583/2019
Meghraj Singh Shekhawat S/o Shri Kalyan Singh, Aged About 47
Years, R/o C-28, Hanuman Nagar, Khatipura, District Jaipur.
----Petitioner
Versus
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1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Gotan, District Nagaur (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 7584/2019
Anil Joshi S/o Shri Suresh Chandra Joshi, Aged About 50 Years,
Registered Of 60, Prabhat Nagar, Benad Road, Jodhpur
(Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology, Sojat
City, District Pali, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7586/2019
Anil Joshi S/o Shri Suresh Chandra Joshi, Aged About 50 Years,
Resident of 60, Prabhat Nagar, Benad Road, Jodhpur
(Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department, Of Mines And Geology, Government
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jalore, District Jalore (Rajasthan).
----Respondents
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S.B. Civil Writ Petition No. 7590/2019
Sarvashri Chandak Associates, Through Shri Giriraj Singh
Solanki S/o Shri Mangal Singh Solanki, Aged About 56 Years,
Registered Address 13, Shiv Nagar, Ajmer Road, Jaipur,
Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government Of
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur
3. Mining Engineer, Department Of Mines And Geology, Sojat
City, District Pali, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7593/2019
Raman Sethi S/o Shri Somprakash Sethi, Aged About 44 Years,
R/o S-321, Panchsheel Park, New Delhi.
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government Of
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur
3. Mining Engineer, Department Of Mines And Geology,
Barmer, District Barmer, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7596/2019
Sher Singh Solanki S/o Shri Mangal Singh Solanki, Aged About
50 Years, Resident Of 13, Shiv Nagar, Jaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government Of
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur
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3. Mining Engineer, Department Of Mines And Geology,
Sirohi, District Sirohi, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7598/2019
Mangal Singh Solanki S/o Shri Laxman Singh Solanki, Aged
About 51 Years, Resident Of 13, Shiv Nagar, Jaipur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government Of
Rajasthan, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur
3. Mining Engineer, Department Of Mines And Geology,
Sirohi, District Sirohi, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7599/2019
Satya Swaroop Singh Jadon S/o Shri Bhagwan Singh, Aged
About 52 Years, Registered Of H.no. 657, Ward No.1, Hindaun
City, District Karauli (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government
Secretarait, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur.
3. Mining Engineer, Department Of Mines And Geology,
Jalore, District Jalore (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 7600/2019
Bharat Singh Shekhawat S/o Shri Shivdan Singh, Aged About 54
Years, R/o 336, Mohan Nagar-B, B.j.s. Colony, Jodhpur,
Rajasthan.
----Petitioner
Versus
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1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government Of
Rajasthan, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur
3. Mining Engineer, Department Of Mines And Geology,
Sirohi, District Sirohi, Rajasthan.
----Respondents
S.B. Civil Writ Petition No. 7601/2019
Anil Joshi S/o Shri Suresh Chandra Joshi, Aged About 50 Years,
Registered 60, Prabhat Nagar, Benad Road, Jodhpur (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Department Of Mines And Geology, Government Of
Secretariat, Jaipur.
2. Director, Mines And Geology Department, Government Of
Rajasthan, Udaipur
3. Mining Engineer, Department Of Mines And Geology, Sojat
City, District Pali, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Ankur Mathur.
For Respondent(s) : Mr. Abhimanyu Singh for Mr. Digvijay
Singh Jasol, AGC.
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 30/03/2022 Learned counsel for the petitioners submits that he may be permitted to withdraw the above writ petitions with liberty to file a fresh writ petition, if the occasion so arises.
Accordingly, the above writ petitions are dismissed as withdrawn with liberty as aforesaid.
(VINIT KUMAR MATHUR),J 122-141-Anil Singh- Nitin/-
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