Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 123 in High Court of Chhattisgarh Rules, 2005 123. In the cause title of every civil and criminal case, the name of the District from where the matter has arisen shall be mentioned in capital letters/bold/underline.
