Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(15) in The Rajasthan Veterinary Council Rules, 1988 (15)[ and (16) [Deleted by Notification No. G.S.R. 2, dated 4.4.2016 (w.e.f. 21.4.1988).] ***]
