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Punjab-Haryana High Court

M/S Ps I T Zone vs M/S Rashi Peripherals Pvt Ltd on 11 August, 2017

129
      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH


                                          CRM-M No.29255 of 2017 (O&M)
                                          Date of Decision : 11.08.2017


M/s PS IT Zone
                                                                .....Petitioner

                                        Versus

M/s Rashi Peripherals Pvt. Ltd.
                                                              .....Respondent


CORAM : HON'BLE MR. JUSTICE SUDIP AHLUWALIA

Present :   Mr. Sunil Polist, Advocate
            for the petitioner.

SUDIP AHLUWALIA, J. (ORAL)

On prayer of Ld. counsel for the petitioner, liberty is granted to the petitioner to withdraw the present petition and file a fresh one with better particulars.

Ordered accordingly.




                                                     (SUDIP AHLUWALIA)
August 11, 2017                                             JUDGE
Dpr

            Whether Speaking/Reasoned            :   Yes/No
            Whether Reportable                   :   Yes/No




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