Punjab-Haryana High Court
M/S Ps I T Zone vs M/S Rashi Peripherals Pvt Ltd on 11 August, 2017
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IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M No.29255 of 2017 (O&M)
Date of Decision : 11.08.2017
M/s PS IT Zone
.....Petitioner
Versus
M/s Rashi Peripherals Pvt. Ltd.
.....Respondent
CORAM : HON'BLE MR. JUSTICE SUDIP AHLUWALIA
Present : Mr. Sunil Polist, Advocate
for the petitioner.
SUDIP AHLUWALIA, J. (ORAL)
On prayer of Ld. counsel for the petitioner, liberty is granted to the petitioner to withdraw the present petition and file a fresh one with better particulars.
Ordered accordingly.
(SUDIP AHLUWALIA)
August 11, 2017 JUDGE
Dpr
Whether Speaking/Reasoned : Yes/No
Whether Reportable : Yes/No
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