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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jharkhand - Subsection

Section 4(iv) in Jharkhand Tourist Places (Protection and Maintenance) Act, 2015

(iv)Tourist Wardens shall be deputed at all notified tourist place. These tourist wardens shall prevent any harassment happening to tourists and shall act as informant to competent authority regarding any public nuisance made at tourist place.