Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 24(2)(a) in The Jammu and Kashmir Hindu Marriage Act, 1980

(a)if the petitions are presented to the same district court, both the petitions shall be tried and heard together by that district court;