Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 14 in Uttarakhand Anti Littering and Anti Spitting Act, 2016 14. Summary trial of offences. - All offences under this act shall ,be tried summarily in the manner provided for summary trial under the Code of Criminal Procedure 1973.
