Bombay High Court
Jasmine S. Shah vs Mallika M. Jhaveri And 6 Ors on 6 February, 2019
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 1964 OF 2010
In
SUITS 1965 OF 2010
Jasmine S. Shah ....Petitioner
V/S
Mallika M. Jhaveri And 6 Ors. ....Respondent
WITH TESTAMENTARY SUITS NO. 12 OF 2013 In TESTAMENTARY PETITION 561 OF 2010 Mallika Madhukant Jhaveri ....Petitioner V/S Jasmin Sanjay Shah, ....Respondent Ms. Manjiri Sjaj i/b K. Ashar & co. for Plaintif & Defendant in TS/12/2013 R.A. Shaikh for Defendant No. 1 C.M. Lokesh i/b A.R. Bhave & co. for Def .no 6 CORAM : R.D. DHANUKA, J DATE : 6th February, 2019 P.C. :
No Record & proceeding of TS/12/2013 place Testamentary suit for marking of documents on 08/02/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:43:46 :::