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Supreme Court - Daily Orders

Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 24 April, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.4                                COURT NO.1                   SECTION XVI-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                                    Transfer Petition (Civil) No.1412/2017


     ABHIJEET NAND KISHORE SINGH                                                Petitioner(s)

                                                        VERSUS

     VIVEK KUMARI IDAR                                                          Respondent(s)

     (With appln.(s) for ex-parte stay)

     Date : 24-04-2018 These matters were called on for hearing today.

     CORAM :
                                    HON'BLE THE CHIEF JUSTICE
                                    HON'BLE MR. JUSTICE A.M. KHANWILKAR
                                    HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)                  Mr. Siddarth Bhatnagar, Adv.
                                        Mr. Debmalya Banerjee, Adv.
                                        Mr. Kartik Bhatnagar, Adv.
                                        Mr. A.S. Aman, dv.
                                        Mr. Manish Sharma, Adv.
                                        Mr. Aviral Kapoor, Adv.
                                        Ms. Iqra Khalid, Adv.
                                        Mrs. Manik karanjawala, Adv.
                                        M/s. Karanjawala & Co.

     For Respondent(s)                  Mr. Mahesh Agarwal, Adv.
                                        Mr. E. C. Agrawala, AOR


                               UPON hearing the counsel the Court made the following
                                                O R D E R

Learned counsel appearing for the parties submit that they are discussing amongst themselves for settling the dispute.

In view of the aforesaid, let the matter be listed in the first week of July, 2018.

Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.04.24 17:35:21 IST Reason:

(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar