Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 24 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.4 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner(s)
VERSUS
VIVEK KUMARI IDAR Respondent(s)
(With appln.(s) for ex-parte stay)
Date : 24-04-2018 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Siddarth Bhatnagar, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. A.S. Aman, dv.
Mr. Manish Sharma, Adv.
Mr. Aviral Kapoor, Adv.
Ms. Iqra Khalid, Adv.
Mrs. Manik karanjawala, Adv.
M/s. Karanjawala & Co.
For Respondent(s) Mr. Mahesh Agarwal, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the parties submit that they are discussing amongst themselves for settling the dispute.
In view of the aforesaid, let the matter be listed in the first week of July, 2018.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.04.24 17:35:21 IST Reason:(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar