Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 1 in The Opium Punjab Amendment Act, 1925 1. Short title, extent and commencement. (1)This Act may be called the Opium (Punjab Amendment) Act, 1925.(2)It extends to the Punjab.(3)It shall come into force on such date as the Local Government may, by notification, appoint in this behalf.
