Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 24 in The SreeNarayanaGuru Open University Act, 2021

24. Powers and duties of the Senate.—

The Senate shall be the sovereign authority of the University. The Senate shall give advise required for formulating policy of the University. The other powers and duties of the Senate shall be as may be prescribed by Statutes.