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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1)(a) in The Haryana Board of School Education Act, 1969

(a)all fees received by the Board and all endowments, donations, grants or contributions made to it by the State Government or by any other Government person, body or authority; and