Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(2) in The Rajasthan Home Guards Act, 1963 (2)The Rajasthan Home Guards Ordinance, 1962 (Rajasthan Ordinance 2 of 1962) and the Rajasthan Home Guards (Amendment) Ordinance, 1962 (Rajasthan Ordinance 3 of 1962) are hereby repealed.
