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Union of India - Section

Section 113 in Finance Act, 2012

113. Amendment of section 296.

- In section 296 of the Income-tax Act, after the word and figures "section 139",the words, brackets, figures and letters "or third proviso to sub-section (1) of section 153 A or second proviso to sub-section (1) of section 1.53C" shall be inserted with effect from the 1st day of July, 2012.