Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Telangana - Subsection Section 41(1) in Telangana District Boards Act, 1955 (1)Every Board shall appoint the following Committees:-(i)Standing Committee;(ii)Public Health Committee;(iii)Works and Communications Committee;(iv)Education and Rural Development Committee.
