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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Sikkim - Subsection

Section 27(2) in Sikkim Co-Operative Societies Act, 1955

(2)on the death of such member, his possession of and interest in, any such land held by him under the society shall come to his nominee in accordance with the provisions of section 23 or in the' first eligible heir according to seniority in age willing to become a member-of the society;