Delhi High Court - Orders
Sun Tv Network Limited vs Union Of India & Anr on 14 December, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~66 & 67
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14080/2022
SUN TV NETWORK LIMITED ..... Petitioner
Through: Appearance not given.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Apoorv Kurup, Ms. Damini GP,
Mr. Vaibhav Maheshwari, Advs. for
R-1.
Mr. Arjun Natarajan, Ms Kamana
Pradhan Advs. (M: 6370646277) R-2
(TRAI).
67 WITH
+ W.P.(C) 14093/2022
CULVER MAX ENTERTAINMENT PRIVATE LIMITED
(FORMERLY SONY PICTURES NETWORKS INDIA PVT.
LTD.) ..... Petitioner
Through: Appearance not given.
versus
UNION OF INDIA & ANR. ..... Respondents
Through: Mr. Apoorv Kurup, Ms. Damini GP,
Mr. Vaibhav Maheshwari, Advs. for
R-1.
Mr Arjun Natrajan and Ms. Kamana
Pradhan, Advs. (M: 6370646277) R-2
(TRAI)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 14.12.2022
1. This hearing has been done through hybrid mode. CM APPL.54120/2022 (for early hearing) in W.P.(C) 14080/2022 CM APPL.53929/2022 (for early hearing) in W.P.(C) 14093/2022
2. In view of yesterday's order passed in W.P.(C) 14039/2022, the early hearing is allowed and the applications are disposed of.
Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:15.12.2022 16:45:17W.P.(C) 14080/2022 & W.P.(C) 14093/2022
3. List these petitions on 24th January, 2023.
4. Written submissions be filed by the parties, at least one week before the next date of hearing.
PRATHIBA M. SINGH, J.
DECEMBER 14, 2022/dk Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:15.12.2022 16:45:17